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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(e) in The Arms Rules, 1962

(e)[ where an application is for the grant of licence in Form II, Form III, Form III-A, Form IV, Form V or Form VI from a person other than a bona fide tourist as defined in section 10(1)(b) of the Act, it shall be accompanied by two passport size copies