Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Uttar Pradesh - Subsection

Section 224(c) in The U.P. Municipalities Act, 1916

(c)with the previous sanction of the State Government, grant to any person or company a licence to supply water within [municipal area] [Substituted by U.P. Act No. 12 of 1994.] and for this purpose to lay down mains and pipes, construct water-works and do all other necessary acts or things; and