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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(x) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(x)that he shall cause to be deposited at the nearest police station any property found left in the licensed vehicle;