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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(d) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(d)scheme for employment in Government or Government undertaking to the dependant or one of the family members of the victim;