Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1799] [Entire Act] Union of India - Section Section 168 in The Finance Act, 2018 168. Amendment of section 16. - In section 16 of the principal Act, in sub-section (1), for the words and figures "the Foreign Exchange Regulation Act, 1973", the words and figures "the Foreign Exchange Management Act, 1999" shall be substituted.
