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State of Andhra Pradesh - Section

Section 130 in Reductions and Remissions (Andhra Pradesh)

130.

Security bonds to be executed by the Indian National returning from Burma in connection, with the loans granted by the Government of Andhra Pradesh under G.O.Ms.No. 1592, Revenue, dated 6.10.1964.Reduces, to the extent, set forth in each case, the duty with which the instruments specified in the Schedule below, are chargeable.