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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2) in The Orissa Ayurvedic Medicine Rules, 1960

(2)A registered Ayurvedic practitioner may sign or authenticate a medical or physical fitness certificate required by or under any law or rule for the time being in force to be signed or authenticated by a duly qualified medical practitioner.