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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Telangana - Subsection

Section 198(2)(a) in Telangana Panchayat Raj Act, 2018

(a)nomination shall be filed#Within a period of three days (including the day of notice) upto 5.00 p.m. (whether or not it is a holiday)