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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)These appliances shall be so disposed as to be readily available for use. The buckets shall have round bottoms and handles and shall be 12.5 litres capacity each to hold not less than 12 litres of water. They shall be painted red with the word "FIRE" painted on them in large block letters in English and Tamil.