Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2(21)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(21)(ii) in The Customs Act, 1962

(ii)any vessel engaged in fishing or any other operations outside the territorial waters of India;