Madhya Pradesh High Court
Union Of India vs Vishwas Nimgaonkar on 1 July, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 MP-6133-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 6133 of 2024 (UNION OF INDIA AND OTHERS Vs VISHWAS NIMGAONKAR ) MP/6137/2024 Dated : 01-07-2025 Shri Anuj Bhargava - Advocate for the petitioners.
Requisition be sent again for summoning the record of the Tribunal and the same be scanned and uploaded in LC Section of ERP.
(VIVEK RUSIA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
Tej
Signature Not Verified
Signed by: TEJPRAKASH
VYAS
Signing time: 7/2/2025
1:04:54 PM