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State of Rajasthan - Section

Section 14 in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

14. Nomination of a Member in the Forum by the Commission.

- The Commission will nominate one independent Member in each Forum, established by the licensee. The qualifications and experience of the persons nominated as Member of the Forum and remuneration shall be as per guidelines specified by the Commission incorporating the manner and term of appointment, removal of Member etc.