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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)Two separate exits not opening on the same thoroughfare of public passages shall be provided from the state and from the auditorium door and from every tier which accommodates not more than 500 individuals and where the auditorium floor or any tier accommodates more than 500 individuals, exits shall be provided at the rate of one for every 250 individuals and one for any less number in excess. Each of such exits shall be of not less than 5 feet width between the leaves of the door when open.