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[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(10)(a) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(a)On the day following the date fixed for the receipt of nomination papers, the returning officer shall take up the scrutiny of the nomination papers.