(1)There shall be constituted a State Level Mining Task Force as under:-(a)Chief Secretary-Chairman(b)Development Commissioner- Member(c)Principal Secretary Home - Member(d)DG Police - Member(e)Principal Secretary, Environment and Forest(f)Principal Secretary, Revenue and Land Reforms(g)Principal Secretary, Industries(h)Principal Secretary, Road Construction Department(i)Principal Secretary, Building Construction Department(j)Principal Secretary, Rural Works Department(k)Principal Secretary, PHED(l)Principal Secretary Commercial Taxes Department(m)Chairman State Pollution Control Board(n)Principal Secretary, Mines and Geology Department(o)Director Mines - Member Secretary
