Section 324 in The Orissa Municipal Corporation Act, 2003
324. Use of place for bathing or washing clothes or domestic utencils.
- No person shall use or permit to be used as a bathing place, or as a place for washing clothes or domestic utensils any part of any premises which has not be provided with all such appliances and fittings as shall in the opinion of the Commissioner, be necessary for collecting the drainage thereof and conveying the same therefrom.
