Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Gujarat - Subsection Section 120(1) in Gujarat Public Trusts Act, 2011 (1)The Bombay Public Trusts Act, 1950,(Bom. XXIV of 1950.) (hereinafter referred to as "the said Act") as applicable to the State of Gujarat is hereby repealed.
