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Himachal Pradesh High Court

Kishori Lal vs . Balraj Kumar (Deceased) Through His on 6 September, 2023

Kishori Lal vs. Balraj Kumar (deceased) through his .

LRs Ram Gopal and others.

CMP(M) No.944 of 2023 06.09.2023 Present: Mr. Sunny Modgil, Advocate, For the applicant.

The process fee was filed but the same is not of accompanied by the copy of application, which is required to be sent with the notice. Let the copy be filed and the notice be issued rt to the respondents returnable within a period of four weeks.

(Rakesh Kainthla) Judge September, 06, 2023 (pathania) ::: Downloaded on - 06/09/2023 21:57:05 :::CIS