Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 16 in Maharashtra Public Trust Rules, 1951 16. [ Form of memorandum under section 28A. [Substituted by Notification No. 23469/E, dated 12th October 1956.] - The memorandum referred to in section 28A shall be in the form of Schedule IIA hereto.]
