Karnataka High Court
Srikanth H Kulkarni And Others vs The State Of Karnataka & 3 Others on 26 March, 2010
Bench: V.G.Sabhahit, B.Manohar
%%%%a3§:=Eg:§$%% %%%%% .mm* -a::;
miss Wmwmammm warm mmwm mg" %éWa%€§%§3&~.'§"A%?Mwa Wfifiééfiivfi 2?'f7'f'Z%%§RT QW §'J$%.%m&%"}&K& WWW fijmamg" my g&%§a§&'§mg{g;m gwggggw gwgm B9' T?E EEG}? §GiI§§ Q? -:3" gfi? Efi.§§§dfi§E Bfifffifi TE-KS 'I?-E 2&7" fifi? $5' Pfifi SE §§T 'rim I-§£.'}R"BLE 1ss:R..fi.:s*1'2cE $g;§.smi§5;:~§?~:ii f 'rm H<L}I§"BLE !s$*Ji¥S'EIV:CEV fii1i%é3:¢'&;§{3%If£23gE...
i %2v@63' 3?, 2.93532 smsmam 3 V '% & emms _ V 4 {BY sM3f;3f'."s : ' '. . _ ' ' . ..
mg $§'£:é'f'§E aé ' §fi3 " ' L. 53.'; 2.3:; 3.:-'3..:.~::
$1»: 2e:§'%, j_k W W §"i'L fi 3%.?' $\'§,?§'*:% .x 3% >< «xi :2 V' fim Q:
9? an i in E 3 2 E 5 § P: éw if 3 ii: i5 E '=1- 3 i E Q 'E 3: ?3
E 3 5*" $ $9, 29' ii: i é ;§ 3; Z a E 3% 2% .$
3. 55
¥'"' Saga E?
3""
Qa E '-"»':« ?
w z i 3;?' % ta mmpy with the emw @b_§@ij:s'§'..§ii;2¥$*3$ H was erdi tfiat fim &§§l mm n withwut can rm bekmlf, $i1'1&?'€§3;& ;£s§<:§i.j :%§;§:3:;rtm?0i?2§$"'w-&§:*¢ mt pmmufimzx. I § this appzxm' ' gm ama 3,1:,2§3§;{ '$5; % T ' ééa.
suE§2ie321:.¢&§:;a'é E3 mafia $353: Ea ..
ka§m2m;=§z, w gm if"! 2';
awml?wrmwr¢dtsi%$fth*m€e:zr:¢ W W W .m m Egg 3%: §§§.§§ fig $33 Egg §,£,%§m§ Vggfi §_.%E§§ 2% W§§g ggg §§z§§. ?..,..;:,s;