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State of Uttar Pradesh - Section

Section 5 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

5. Sources of recruitment.

- Recruitment to the various categories of posts in the Service shall be made from the following sources :
(1) Accountant ... By promotion from amongst substantively appointed AssistantAccountants who have completed ten years service as such on thefirst day of the year of recruitment.
(2) Assistant Accountant. ... By direct recruitment through the Commission.
(3) Senior Auditor ... By promotion from amongst substantively appointed JuniorAuditors who have completed ten years service as such on thefirst day of the year of recruitment.
(4) Junior Auditor ... By direct recruitment through the Commission.