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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Sikkim - Subsection

Section 72(1)(b) in Sikkim Co-Operative Societies Act, 1978

(b)between a member, past member or person. claiming through a member, past member or deceased member and the society, its committee or any officer, agent or employee of the society past or present, or