Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(3) in Orissa Entry Tax Act, 1999 (3)It shall [come into force on such date as the State Government may, by notification, appoint] [Come in to force w.e.f 1st D 1999 Vide F. D. Notification No. 44748-C. T. A. 30/99-F, Orissa Gazette Extraordinary 4th November, 1999 (No. 1509].
