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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4)(i) in Rajasthan Road Development Rules, 2002

(i)If cost of project is increased or changed by more than 10% and upto 50% due to change of scope, the decision regarding change in concession period can e taken by negotiation with participating bidders and the first right of refusal shall be given to the original lowest bidder on the negotiated offer.