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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(4)(a) in Karnataka Education Act, 1983

(a)The objectives of education at the primary level shall be universalisation of education at the primary level by comprehensive access by both formal and non-formal means and by improving retention and completion rates with carriculum development and teacher education to help children attain the required level of achivement in the following basic purposes:-
(i)development of "basic skills" in literacy in the mother tongue and Kannada (where mother tongue is not Kannada), numeracy and communication;
(ii)development of "life skills" for understanding of and meaningful interaction with the physical and social environment, including study of Indian culture and history, science, health and nutrition;
(iii)introduction of "work experience" or socially useful productive work to provide children with the ability to help themselves, to orient them to the work processes of society and to develop right attitudes to work;
(iv)promotion of values including moral values; and
(v)development of good attitudes towards further learning.