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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(b) in The Punjab State Commission for Scheduled Castes Act, 2004

(b)to participate and advise on the planning process of socio- economic development of the Scheduled Castes and to evaluate the progress of their development;