Delhi High Court - Orders
S K Goel vs Dvb Employees Terminal Fund Trust ... on 10 December, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:10.12.2020
21:27:36
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 170/2019
S K GOEL ..... Appellant
Through: Ms. Ruchika Mittal and Mr. Yugansh
Mittal, Advocates.
versus
DVB EMPLOYEES TERMINAL FUND TRUST (DELETED) &
ANR ..... Respondents
Through: Mr. Rijul Taneja, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 10.12.2020 This hearing has been done through video conferencing. CM APPL. 32199/2020(early hearing) This is an application for early hearing. The date already given in the matter is 4th January, 2021. Both parties to file their short synopsis, along with judgments, which they wish to rely upon, by the next date of hearing.
Application is disposed of.
Let the matter i.e. RSA 170/2019 be listed on 4th January, 2021, in the supplementary list.
PRATHIBA M. SINGH, J.
DECEMBER 10, 2020 MR/A Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:10.12.2020 20:03