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Delhi High Court - Orders

S K Goel vs Dvb Employees Terminal Fund Trust ... on 10 December, 2020

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                         Signature Not Verified
                                                                                         Digitally Signed By:DINESH
                                                                                         SINGH NAYAL
                                                                                         Signing Date:10.12.2020
                                                                                         21:27:36


                                $~36
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +                RSA 170/2019
                                     S K GOEL                                      ..... Appellant
                                                 Through: Ms. Ruchika Mittal and Mr. Yugansh
                                                           Mittal, Advocates.
                                                 versus
                                     DVB EMPLOYEES TERMINAL FUND TRUST (DELETED) &
                                     ANR                                      ..... Respondents
                                                 Through: Mr. Rijul Taneja, Advocate.

                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                                   ORDER

% 10.12.2020 This hearing has been done through video conferencing. CM APPL. 32199/2020(early hearing) This is an application for early hearing. The date already given in the matter is 4th January, 2021. Both parties to file their short synopsis, along with judgments, which they wish to rely upon, by the next date of hearing.

Application is disposed of.

Let the matter i.e. RSA 170/2019 be listed on 4th January, 2021, in the supplementary list.

PRATHIBA M. SINGH, J.

DECEMBER 10, 2020 MR/A Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:10.12.2020 20:03