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[Cites 0, Cited by 3] [Entire Act]

State of Jammu-Kashmir - Section

Section 13 in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

13. Restriction on trade and business.

- No public servant, whether on leave or in active service shall practise any profession or carry on any trade or business, directly or indirectly or undertake any other employment without the previous permission in writing of the prescribed authority.