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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(2)(f) in The Hyderabad Agricultural Debtors Relief Act, 1956

(f)the manner of determining the value of property and other assets under sub-section (1), and the manner of calculating the market value of the lands under sub-section (4) of section 29;