Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 211] [Entire Act] Union of India - Section Section 101 in The Code of Civil Procedure, 1908 101. Second appeal on no other grounds .- No second appeal shall lie except on the grounds mentioned in section 100.
