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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(7)(a) in Jharkhand Panchayat Raj Act, 2001

(a)includes the expenditure of its own administration together with payment of salary, allowances, provident fund and gratuity of its officers and employees as well as secretary;