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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3)(ii) in The M.P. Motoryan Karadhan Rules, 1991

(ii)a [no objection certificate in Form-M-1] [Substituted by Notification No. 22-27-93-VII, dated 8-6-1993.] from the permit granting Authority in case of (a) and (b) of sub-rule (1), or