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State of Uttar Pradesh - Section

Section 975 in Rules under the United Provinces Excise Act, 1910

975. Supply contractors may import ganja.

- Any supply contractor may import Ganja into Uttar Pradesh in bond for deposit in any of the bonded warehouses of his contract area, provided that a permit be obtained from the Collector or the District Excise Officer of the district in which the bonded warehouse is situated.