Madhya Pradesh High Court
Pawan Paradhi vs The State Of Madhya Pradesh on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-18829-2018 (PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 18-05-2018 Parties through their counsel. As prayed by counsel for the applicant, list the matter after a week.
sh (J. P. GUPTA) e JUDGE ad Pr a hy rv Digitally signed by REENA H SHARMA ad Date: 2018.05.18 04:43:03 -07'00' M of rt ou C h ig H