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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(ii) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(ii)appoint to the charge of such separate office an officer to be called the Registrar General of Marriages for the State.