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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in Madhya Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2015

(2)Where the option of choosing specific rehabilitation and resettlement entitlement is available,. 'option of the affected families shall be obtained during the survey which shall be in the form of written statement signed by the Head of the affected family.