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State of Uttar Pradesh - Section

Section 87A in The U.P. Co-operative Societies Rules, 1968

87A.

[* * *] [[Inserted by Notification No. 965/XLIX-1-2003-500(24)-2003, dated 28-5-2003 (w.e.f. 28-5-2003) and later omitted by Notification No. 3029/XXXXIX-1-2005-500(24)-03, dated 1-12-2005. Prior to omission it read as: