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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Tamil Nadu Khadi and Village Industries Board Act, 1959

(h)"village industries" means-
(i)all or any of the industries specified in the Schedule to the Khadi and Village Industries Commission Act, 1956 (Central Act 61 of 1956); and
(ii)any industry specified in this behalf by the Government by notification in consultation with the Board.