Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(1) in Small Causes Court Act, 1968 (1911 A. D.) (1)A Court of small Causes shall not take cognizance of the suits specified in the 2nd Schedule as suits excepted from the cognizance of a Court of Small Causes.
