Gujarat High Court
New Krishnanagar (Maintanance) Owners ... vs State Of Gujarat on 2 March, 2021
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
C/SCA/4134/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4134 of 2021
==========================================================
NEW KRISHNANAGAR (MAINTANANCE) OWNERS ASSOCIATION
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR ND SONGARA(2198) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3,4
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
==========================================================
CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 02/03/2021
ORAL ORDER
Heard learned advocate Mr. D.G. Chauhan for learned advocate Mr. N.D. Songara for the petitioner.
Issue Notice to the respondent/s returnable on 17.03.2021.
Direct service is permitted.
(NIRZAR S. DESAI,J) Pradhyuman Page 1 of 1 Downloaded on : Thu Mar 04 05:29:29 IST 2021