Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Manipur - Subsection Section 67(3) in Manipur Value Added Tax Act, 2004 (3)The regulations shall be published in the Official Gazette and may be made retrospective to any date not earlier than 1st April, 2004.
