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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(3) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(3)Every member of a sub-committee shall be allowed travelling allowance and daily allowance as per sub-rule (3) or (4) of Rule 36, as the case may be.