Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(e) in The Merchant Shipping (Amendment) Act, 2002 (e)" person" means any individual or partnership or any public or private body, whether corporate or not, including a State or any of its constituent sub- divisions;
