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Union of India - Section
Section 180A in The Indian Post Office Rules, 1933
180A.
The amount for which a single Indian Postal Order may be issued shall be Rs. 1, Rs. 2, Rs. 5, Rs. 7, Rs. 10, Rs. 20, Rs. 50, and Rs. 100. Commission charged shall be as follows:-| Value | Commission |
| Up to Rs. 10 | Rs. 1/- |
| Upto Rs. 20 | Rs. 2/- |
| Upto Rs. 50 | Rs. 5/- |
| Upto Rs. 100 | Rs. 10/- |
| Denomination | Commission |
| 2,000 | Rs. 30.00 |
| 3,000 | Rs. 30.00 |
| 5,000 | Rs. 50.00 |
| 10,000 | Rs. 60.00 |
| 15,000 | Rs. 80.00 |
| 20,000 | Rs. 90.00 |