Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Punjab-Haryana High Court

Haryana State Industrial ... vs Ramesh Kumar And Ors on 27 November, 2017

Author: Arun Palli

Bench: Arun Palli

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                        RFA No.7083 of 2015 (O&M)
                                        Date of Decision: 27.11.2017.

Haryana State Industrial Infrastructure Development Corporation and
another.

                                                          .... Appellant(s).

                 Versus

Ramesh Kumar and others.
                                                          ....Respondent(s).


CORAM: HON'BLE MR.JUSTICE ARUN PALLI

                      ****
Present:   Mr.Pravindra Singh Chauhan, Advocate for HSIIDC.

           Mr.Ajit Kumar Sharma, Advocate for
           Mr.Ram Darshan Yadav, Advocate for
           Claimant/landowners(s).

           Ms.Safia Gupta, AAG, Haryana.


ARUN PALLI, J. (ORAL)

For order, see the judgement of even date passed in RFA No.7037 of 2015 titled " Haryana State Industrial Infrastructure Development Corporation and another Vs. Ram Phal and others".




                                                      (ARUN PALLI)
November 27, 2017                                        JUDGE
raman


           Whether speaking/reasoned                Yes/No
           Whether reportable                       Yes/No




                               1 of 1
            ::: Downloaded on - 10-12-2017 16:24:36 :::