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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3)(iii) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(iii)it has ready money in its account to deposit the security money and it has reserve funds for the construction of Building, Laboratory, Library, Principal's Residence and Hostel.