Delhi High Court - Orders
(9) Dlf Limited vs Pnb Housing Finance Limited & Ors on 7 December, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~9, 10, 32 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1190/2023
(9) DLF LIMITED ..... Petitioner
Through: Mr. Rajiv Nayar, Sr. Adv. alongwith
Mr. Darpan Wadhwa, Sr. Adv. Ms.
Ruby Singh Ahuja, Mr. Kartik Nayar,
Mr. Pravin Bahadur, Mr. Ishan Gaur,
Mr. Jappanpreet Hora, Mr. Saurab
Kumar, Ms. Kanika and Ms. Manjira,
Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Akhil Sibal, Sr. Adv. alongwith
Ms. Shalaka Patil, Ms. Paulomi
Mehta, Ms. Srishti Khare, Mr.
Kartikya Jha, Mr. Porus Titina and
Ms. Bahuli Sharma, Advs. for R-1.
Mr. Parag P. Tripathi, Sr. Adv., Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Rajat Joneja, Mr. Vijay Nair, Mr.
Rajat Joneja, Ms. Vasundhra Bhakru,
Mr. Arpit Dwivedi, Ms. Arushi
Mishra, Ms. Sakshi Kapoor and Mr.
Anmol Kumar, Advs. for R-2.
Mr. Saurabh Kirpal, Sr. Adv.
alongwith Ms. Adya Luthra, Ms.
Khushbu Chhajed and Mr. Aayush
Agrawal, Advs. for R-3.
Mr. Arun Kathpalia, Sr. Adv.
alngwith Mr. Sajit Suvarma, Mr.
Nirau Shah, Ms. Aneesha Cheema,
Ms. Shivani Khanwilkar, Mr. Varun
Kalra, Mr. Nikunj Mahajan, Advs. for
R-3/Hubtown.
Mr. Sandeep Sethi, Sr. Adv.
alongwith Ms. Kanika Agnihotri, Ms.
Jasmeet Singh, Mr. Mahinder Singh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/12/2023 at 04:31:08
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushhpendra S.
Bhadoriay, Ms. Rusheet Saluja, Mr.
Vijay Sharma, Ms. Pratisksha
Chaturvedi and Mr. Amit Mishra,
Advs. for R-5.
Mr. Harin P. Raval, Sr. Adv.
alongwith Mr. Karan and Ms.
Shreshtha, Advs. for R-6.
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan, Adv. for R-
7.
+ ARB.P. 1191/2023
(10) CHINSHA PROPERTY PRIVATE LIMITED ..... Petitioner
Through: Mr. Sandeep Sethi, Sr. Adv.
alongwith Ms. Kanika Agnihotri, Ms.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushhpendra S.
Bhadoriay, Ms. Rusheet Saluja, Mr.
Vijay Sharma, Ms. Pratisksha
Chaturvedi and Mr. Amit Mishra,
Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Arunabh Chaudhary, Sr. Adv.
alongwith Mr. Ashish Kumar Singh,
Ms. Muskan Malhotra, Ms. Palak
Tyagi, Advs. for R-1.
Mr. Parag P. Tripathi, Sr. Adv., Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Rajat Joneja, Mr. Vijay Nair, Mr.
Rajat Joneja, Ms. Vasundhra Bhakru,
Mr. Arpit Dwivedi, Ms. Arushi
Mishra, Ms. Sakshi Kapoor and Mr.
Anmol Kumar, Advs. for R-2.
Mr. Saurabh Kirpal, Sr. Adv.
alongwith Ms. Adya Luthra, Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/12/2023 at 04:31:08
Khushbu Chhajed and Mr. Aayush
Agrawal, Advs. for R-3.
Mr. Pratik Seksariya, Sr. Adv.
alongwith Mr. Sajit Suvarna, Mr.
Nirau Shah, Ms. Aneesa Cheema, Ms.
Shivani Khanwilkar, Mr. Varun Kalra
and Mr. Rohit Aggarwal, Adv. for R-
3/Hubtown.
Mr. Karan and Mr. Siddhant Sharma,
Advs. for R-6.
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan, Adv. for R-
7.
+ O.M.P.(I) (COMM.) 392/2023, IA No. 23993/2023
(32) DLF LIMITED ..... Petitioner
Through: Mr. Rajiv Nayar, Sr. Adv. alongwith
Mr. Darpan Wadhwa, Sr. Adv. Ms.
Ruby Singh Ahuja, Mr. Kartik Nayar,
Mr. Pravin Bahadur, Mr. Ishan Gaur,
Mr. Jappanpreet Hora, Mr. Saurab
Kumar, Ms. Kanika and Ms. Manjira,
Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Akhil Sibal, Sr. Adv. alongwith
Ms. Shalaka Patil, Ms. Paulomi
Mehta, Ms. Srishti Khare, Mr.
Kartikya Jha, Mr. Porus Titina and
Ms. Bahuli Sharma, Advs. for R-1.
Mr. Parag P. Tripathi, Sr. Adv., Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Rajat Joneja, Mr. Vijay Nair, Mr.
Rajat Joneja, Ms. Vasundhra Bhakru,
Mr. Arpit Dwivedi, Ms. Arushi
Mishra, Ms. Sakshi Kapoor and Mr.
Anmol Kumar, Advs. for R-2.
Mr. Arun Kathpalia, Sr. Adv.
alngwith Mr. Sajit Suvarma, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/12/2023 at 04:31:08
Nirau Shah, Ms. Aneesha Cheema,
Ms. Shivani Khanwilkar, Mr. Varun
Kalra, Mr. Nikunj Mahajan, Advs. for
R-3/Hubtown.
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan, Adv. for R-
5.
Mr. Aditya Vardhan Sharma, Adv. for
R-6.
Mr. Sandeep Sethi, Sr. Adv.
alongwith Ms. Kanika Agnihotri, Ms.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushhpendra S.
Bhadoriay, Ms. Rusheet Saluja, Mr.
Vijay Sharma, Ms. Pratisksha
Chaturvedi and Mr. Amit Mishra,
Advs. for R-7.
Mr. Saurabh Kirpal, Sr. Adv.
alongwith Ms. Adya Luthra, Ms.
Khushbu Chhajed and Mr. Aayush
Agrawal, Advs. for R-8.
+ O.M.P.(I) (COMM.) 395/2023, IA Nos. 24425/2023, 24426/2023
(45) CHINSHA PROPERTY PRIVATE LIMITED ..... Petitioner
Through: Mr. Sandeep Sethi, Sr. Adv.
alongwith Ms. Kanika Agnihotri, Ms.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushhpendra S.
Bhadoriay, Ms. Rusheet Saluja, Mr.
Vijay Sharma, Ms. Pratisksha
Chaturvedi and Mr. Amit Mishra,
Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Ashish Kumar Singh, Ms.
Muskan Malhotra, Ms. Palak, Mr.
Rishabh Sharma, Mr. Amit Kumar
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/12/2023 at 04:31:08
Singh and Mr. Ritvik Bhardwaj,
Advs. for R-1.
Mr. Parag P. Tripathi, Sr. Adv., Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Rajat Joneja, Mr. Vijay Nair, Mr.
Rajat Joneja, Ms. Vasundhra Bhakru,
Mr. Arpit Dwivedi, Ms. Arushi
Mishra, Ms. Sakshi Kapoor and Mr.
Anmol Kumar, Advs. for R-2.
Mr. Saurabh Kirpal, Sr. Adv.
alongwith Ms. Adya Luthra, Ms.
Khushbu Chhajed and Mr. Aayush
Agrawal, Advs. for R-8.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 07.12.2023 ARB.P. 1190/2023 & ARB.P. 1191/2023 Respective senior counsel for the petitioner in ARB.P. 1190/2023 & ARB.P. 1191/2023 have concluded their arguments.
List for arguments on behalf of the respondents on 11.12.2023, in the category of "Supplementary Matters".
O.M.P.(I) (COMM.) 392/2023 & O.M.P.(I) (COMM.) 395/2023 Re-notify on 11.12.2023 in the category of "Supplementary Matters".
SACHIN DATTA, J DECEMBER 7, 2023/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2023 at 04:31:08