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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(2)(i) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(i)the University shall form a fund called the Foundation Fund from contribution and grants made by the State Government for being credited to that fund and such other sums from the University which may be credited to the said fund;