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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(2)(d) in The Netaji Subhas Open University Act, 1997

(d)five Teachers of which three shall be Professors or Readers of Universities and two shall be Teachers of affiliated Colleges, nominated by the State Government in consultation with the first Vice-Chancellor;