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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(3)(a) in The Howrah Improvement Act, 1956

(a)the construction of streets or passages within the area sufficient in number and of sufficient width to enable the proper scavenging of such area and the provision of lighting of such streets and passages,